Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 11 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966 11. List to be sent to the Commission. - The list prepared under Rule 10, together with a brief note indicating the reasons for passing over the seniors, if any, and the character rolls and service books of all the officers shall then be forwarded to the Commission.
