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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Cinematograph Rules, 1951

(1)The following fire-extinguishing appliances shall be provided.In the enclosure - A blanket, a bucket pf dry sand and a C.T.S. extinguisher of a pattern approver by the Licensing Authority.(In the auditorium) - Four portable fire-extinguishers of a pattern approved by the Licensing Authority and supply of not less than five gallons of water per 100 square feet of floor are stored as follows:Thirty-three per cent of the supply or 60 gallons whichever is greater, stored in buckets of two or three gallons capacity each inside the auditorium and the balance stored in tanks or cisterns or buckets of any capacity so arranged as to be easily accessibly, the arrangements in this regard having been approved by the Licensing Authority.