Madhya Pradesh High Court
Primus Chemicals Ltd. Thru.Sanjeev ... vs Process Units Through Pradeep Hundle on 21 April, 2017
MCC No.202/2017 21-04-2017 Issue notice to the respondents, on payment of PF within seven days .
List the matter on 19-06-2017. (5. c. SHARMA) JUDGE Rashmi