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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(1) in The Maharashtra Borstal Schools Rules, 1965

(1)The Principal shall be responsible to see that every newly admitted inmate is brought on the day or the day following his admission into a Borstal school for examination according to rules before the Maharashtra Medical Service Officer, who shall examine him thoroughly and record in his Health register in Form 'B' the following details; that is to say,-
(a)Weight (both actual and physical equivalent).
(b)Height.
(c)State of health.
(d)Class of labour for which the inmate is fit.
(e)Whether the inmate has been vaccinated or has/had small pox.
(f)Any other remarks.