Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Madhya Pradesh - Subsection Section 41(2)(d) in The M.P. Farmers' Organisation Election Rules, 1999 (d)if the mark indicating the vote thereon is placed in such manner as to make it doubtful as to which candidate the vote has been given; or