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[Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(19)(a) in Tamil Nadu Highways Act, 2001

(a)any person who for the time being is paying or is liable to pay to the owner, rent or any portion of the rent of the premises in respect of which such rent is paid or is payable; or