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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(4)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)On the occasions stated in Regulation 24, sub-regulation (1)(a)(i) and (ii), the flag or broad pendant of the senior naval authority concerned should be saluted by the senior naval authorities of the other nations present who may be junior to the first mentioned Flag Officer.