Jammu & Kashmir High Court - Srinagar Bench
State Of J&K; And Others vs Mohammad Iqbal Bagwan on 22 October, 2018
Bench: Chief Justice, Alok Aradhe
Serial no.11
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
LPASW No.83/2018
Date of order: 22.10.2018
State of J&K and others. v. Mohammad Iqbal Bagwan
Coram:
HON'BLE THE CHIEF JUSTICE.
HON'BLE MR JUSTICE ALOK ARADHE, JUDGE.
Appearance:
For the appellant(s) : Mr Mir Suhail, AAG, vice
Mr N. H. Shah, AAG.
For the respondent(s) : None.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No An adjournment is requested on the ground that the counsel for the appellants is not available.
List on 11th December, 2018.
(ALOK ARADHE) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
22.10.2018
Abdul Qayoom, PS