Central Information Commission
Mr.Alex Andrews George vs Ministry Of Human Resource Development on 10 July, 2013
CENTRAL INFORMATION COMMISSION
Club Building (Near Post Office)
Old JNU Campus, New Delhi-110067
Tel: +91-11-26105682
File No.CIC/RM/A/2012/001339
Appellant: Shri Alex Andrews George, Alappuzha
(Kerala)
Public Authority: Indian Institute of Management, Kolkata
Date of Hearing: 09.07.2013
Date of decision: 10.07.2013
Heard today, dated 09.07.2013 through video conferencing.
Appellant is present.
The Public Authority is represented by Shri BS Panda, PIO along with Shri N.Ahmed
on behalf of the AA and Dr Sanjeet Singh, Chairperson, Admission.
FACTS
Vide RTI dt 4.2.12, appellant had sought information on 6 points relating to CAT Exam 2011.
2. PIO vide letter dt 10.4.12, provided a point wise response.
3. An appeal was filed on 2.5.12.
4. AA vide order dt 15.6.12, provided a point wise response and disposed of the appeal.
5. Submissions made by the appellant and public authority were heard.
DECISION
6. The Commission directs the PIO to provide a specific response to query no. 5 and 6 within two weeks from date of receipt of the order.
1The appeal is disposed of.
Sd/-
(Rajiv Mathur) Central Information Commissioner Authenticated true copy forwarded to:
The CPIO Indian Institute of Management Calcutta Joka, Diamond Harbour Road Kolkata -700104.
The & First Appellate Authority Indian Institute of Management Calcutta Joka, Diamond Harbour Road Kolkata -700104.
Shri Alex Andrews George Vettuparmpil House, Edathua PO Alappuzha D. T., Kerala -689573.
(Raghubir Singh) Deputy Registrar .07.2013 2 3