Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 28 in The Rajasthan Judicial Service Rules, 1955 28. [ [Omitted vide Notification No. F. 19 (81) Judi/74 part I dated 21-3-1978 [1-4-1974]] (Omitted)]
