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[Cites 0, Cited by 0] [Section 2DA(3)] [Section 2DA] [Entire Act]

Union of India - Subsection

Section 2DA(3)(d) in Income Tax Rules, 1962

(d)a copy of the certificate of registration issued by the Securities and Exchange Board of India under sub-section (1) of section 12 of the Securities and Exchange Board of India Act, 1992 (15 of 1992).