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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in Indian Telegraph Rules, 1951

(3)The groups referred to in rule 25 shall not be considered as letter cipher, i.e., as letters having a secret meaning.Note. - The characters and Devanagri characters in half or in full with a dot or dash (halant) under them shall not be admissible for use in Devanagri code or cipher telegrams (rules 23 to 27).