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Delhi High Court - Orders

Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 18 January, 2024

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                    $~92
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11410/2019
                                                MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
                                                                                       ..... Petitioners
                                                             Through: None.

                                                                                      versus

                                                PUNJAB NATIONAL BANK THROUGH ITS ZONAL HEAD
                                                                                     ..... Respondent
                                                              Through:
                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                                      ORDER

% 18.01.2024

1. None appears for the petitioners.

2. In the interest of justice, list on 21.08.2024.

VIBHU BAKHRU, J TARA VITASTA GANJU, J JANUARY 18, 2024 g.joshi Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 21:00:01