Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 18 January, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~92
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS DIRECTOR & ANR
..... Petitioners
Through: None.
versus
PUNJAB NATIONAL BANK THROUGH ITS ZONAL HEAD
..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 18.01.2024
1. None appears for the petitioners.
2. In the interest of justice, list on 21.08.2024.
VIBHU BAKHRU, J TARA VITASTA GANJU, J JANUARY 18, 2024 g.joshi Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 21:00:01