Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Maharashtra - Subsection

Section 87(x) in The Maharashtra Industrial Relations Act, 1946

(x)to decide such other matters as may be referred to it under this Act or the rules made thereunder or under any law for the time being in force;