Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 169] [Entire Act] State of Maharashtra - Subsection Section 169(2) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (2)Each class shall elect one representative on the Electoral College. Such a representative shall hereinafter be called as 'Class Representative'.
