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Calcutta High Court (Appellete Side)

Ramesh Kumar Sharma vs The State Of West Bengal & Ors on 1 July, 2013

Author: Dipankar Datta

Bench: Dipankar Datta

                                                    1



8    01.7.13
sc                      W. P. No. 17857 (W) OF 2013
                               (earlier W.P.216 of 2013)
                                      ------------

Ramesh Kumar Sharma

- vs.-

The State of West Bengal & Ors.

Mr. Ramanand Agarwal Ms. Nibedita Pal.

....For the Petitioner.

Put up the writ petition for 'Hearing' on 18th July, 2013.

Learned advocate for the petitioner is directed to serve notice on the learned advocate for the respondents intimating the next date of hearing and affidavit-of-service be filed.

(Dipankar Datta,J.)