Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Punjab - Subsection Section 25(14) in Punjab Khadi and Village Industries Board Regulations, 1958 (14)To sign all the pay and contingent bills and also to sign the T.A. Bills of the non-official member and the servants of the Board.
