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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(29) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(29)"Teacher / Scientist" means a person not below the rank of an Assistant Professor appointed or recognized by the University for the purpose of imparting instruction and/or conducting and guiding research and/or extension programmes and may include any other person who may be declared by the Statutes to be a teacher;