Madhya Pradesh High Court
Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 25 March, 2026
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-34300-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 34300 of 2025
(SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )
WP/34764/2025
Dated : 25-03-2026
Shri Brindavan Tiwari - Advocate for petitioners.
Shri Pramod Kumar Chaurasia - Govt. Advocate for respondent-State.
Shri Sanjay Kumar Patel - Advocate for respondent no.6.
Copy of rejoinder be supplied to counsel appearing for respondents. Respondents are directed to go through the rejoinder and file additional reply if required by next date.
Counsel for respondents-State as well as respondent no.6 shall also file response to pending I.A. List these matters in week commencing from 15.04.2026 .
(VISHAL DHAGAT) JUDGE nd Signature Not Verified Signed by: NEETI TIWARI Signing time: 26-03-2026 15:41:33