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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(4)(f) in Banning of Unregulated Deposit Schemes Act, 2019

(f)amounts received by an individual by way of loan from his relatives or amounts received by any firm by way of loan from the relatives of any of its partners;