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[Cites 0, Cited by 0] [Section 264] [Entire Act]

Union of India - Subsection

Section 264(4) in The Dedicated Freight Corridor Railway General Rules, 2018

(4)Each permit-to-work shall be numbered and entered in the log book of the traction power controller, together with the particulars and time when the equipment is made dead and re-energised.