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State of Jharkhand - Section

Section 576 in Bihar Education Code, 1961

576. Construction of buildings.

- Departmental buildings may be constructed under the supervision of the District Engineer. When it is proposed to erect a building under the supervision of the District Engineer, the plans and estimates should be approved by him, after a local inspection of the site, before construction is sanctioned by the Director. The District Engineer will be required to supervise the construction of the whole building but he may utilise the assistance of his subordinates, although the final responsibility will be his.