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Bombay High Court

State Of Maharashtra Thorugh Its ... vs Ajay Daulat Jadhav And Ors on 22 June, 2021

Author: Madhav J. Jamdar

Bench: A. A. Sayed, Madhav J. Jamdar

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       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

              INTERIM APPLICATION NO.1306 OF 2021
                                IN
              WRIT PETITION (STAMP) NO.6819 OF 2021

Ajay Daulat Jadhav & Ors.                           ... Applicants
           Vs.
The State of Maharashtra & Ors.                     ... Respondents

                             ALONGWITH
                   WRIT PETITION (ST) NO. 58 OF 2021

Shri Anandrao Narayan More                          ... Petitioner
            Vs.
The State of Maharashtra
through its Chief Secretary & Ors.                  ... Respondents

                            ALONGWITH
                 WRIT PETITION (ST) NO. 2081 OF 2021

Sachin Haridas Kapane                               ... Petitioner
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                   ... Respondents

                            ALONGWITH
                 WRIT PETITION (ST) NO. 2941 OF 2021

Pranjal Pramod Patil & Ors.                         ... Petitioners
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                   ... Respondents

                            ALONGWITH
                 WRIT PETITION (ST) NO. 4228 OF 2021

Gorakshnath Asaram Agale & Anr.                     ... Petitioners
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                   ... Respondents




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                            ALONGWITH
                 WRIT PETITION (ST) NO. 6819 OF 2021

Ajay Daulat Jadhav & Ors.                          ... Petitioners
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                  ... Respondents

                           ALONGWITH
               INTERIM APPLICATION NO.1306 OF 2021
                                IN
                WRIT PETITION (ST) NO. 6819 OF 2021

Ajay Daulat Jadhav & Ors.                          ... Applicants
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                  ... Respondents

                       ALONGWITH
       INTERIM APPLICATION (STAMP) NO.11845 OF 2021
                            IN
            WRIT PETITION (ST) NO. 6819 OF 2021

The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                  ... Applicants
           Vs.
Ajay Daulat Jadhav & Ors.                          ... Respondents

                       ALONGWITH
       INTERIM APPLICATION (STAMP) NO.12028 OF 2021
                            IN
            WRIT PETITION (ST) NO. 6819 OF 2021

The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                  ... Applicants
           Vs.
Ajay Daulat Jadhav & Ors.                          ... Respondents

                            ALONGWITH
                 WRIT PETITION (ST) NO. 6995 OF 2021

Milind Ganpat Kadam & Ors.                         ... Petitioners
           Vs.
The State of Maharashtra & Ors.                    ... Respondents




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                         ALONGWITH
            WRIT PETITION (STAMP) NO. 10077 OF 2021

Nandkumar Dashrath More & Ors.                    ... Petitioner
           Vs.
The State of Maharashtra & Ors.                    ... Respondents

                             ALONGWITH
                    WRIT PETITION NO. 2090 OF 2021

Krishna Piraji Jagtap                              ... Petitioner
           Vs.
The State of Maharashtra & Ors.                    ... Respondents

                             ALONGWITH
                    WRIT PETITION NO. 2091 OF 2021

Vivek Vishwanath Patil                            ... Petitioner
           Vs.
The State of Maharashtra & Ors.                    ... Respondents

                             ALONGWITH
                    WRIT PETITION NO. 2092 OF 2021

Ashwini A Ghodake & Ors.                           ... Petitioners
           Vs.
The State of Maharashtra & Ors.                    ... Respondents

                         ALONGWITH
            WRIT PETITION (STAMP) NO. 97023 OF 2020

Sanjaykumar Shashikant Kokane & Ors.               ... Petitioners
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                  ... Respondents

                            ALONGWITH
               INTERIM APPLICATION NO.1305 OF 2021
                                IN
                WRIT PETITION (ST) NO. 97023 OF 2020
Sunil Mahadevrao Thakre                            ... Applicant
          Vs.
Sanjaykumar Shashikant Kokane & Ors.               ... Respondents




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                          ALONGWITH
              INTERIM APPLICATION NO.1307 OF 2021
                               IN
             WRIT PETITION (STAMP) NO.97023 OF 2020

Ankush Ashokrao Palve & Anr.                     ... Applicant
         Vs.
Sanjaykumar Shashikant Kokane & Ors.             ... Respondents

                         ALONGWITH
            WRIT PETITION (STAMP) NO. 97030 OF 2020

Bhimashanklar Mallinath Mitkare & Ors.           ... Petitioners
           Vs.
The State of Maharashtra & Ors.                 ... Respondents

                        ALONGWITH
        INTERIM APPLICATION (STAMP) NO. 4375 OF 2021
                             IN
           WRIT PETITION (STAMP) NO. 97030 OF 2020

Milind Ganpat Kadam & Ors.                       ... Applicants
          Vs.
Bhimashankar Mallinath Mitkare .                 ... Respondent

                         ALONGWITH
            WRIT PETITION (STAMP) NO. 98060 OF 2020

Chintaman Gulabrao Vanjari                       ... Petitioner
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                ... Respondents

                         ALONGWITH
            WRIT PETITION (STAMP) NO. 98876 OF 2020

Dhananjay Ambadas Patil                          ... Petitioner
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                ... Respondents

                       ALONGWITH
       INTERIM APPLICATION (STAMP) NO.11842 OF 2021
                            IN
          WRIT PETITION (STAMP) NO. 98876 OF 2020




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The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                   ... Applicant
           Vs.
Dhananjay Ambadas Patil                             ... Respondents

                            ALONGWITH
                   WRIT PETITION NO. 10955 OF 2016

Shri Rajendra Bhanudas Andhale                      ... Petitioner
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                   ... Respondents

                            ALONGWITH
                WRIT PETITION (ST) NO. 13058 OF 2018

Bholaso S/o. Vitthal @ Vithu Chaugule               ... Petitioner
           Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors.                                   ... Respondents

                          ALONGWITH
               INTERIM APPLICATION NO. 394 OF 2021
                               IN
                 WRIT PETITION NO. 13058 OF 2018

Pranjal Pramod Patil                                ... Applicant
           Vs.
Bholaso S/o. Vitthal @ Vithu Chaugule               ... Respondent

                          ALONGWITH
               INTERIM APPLICATION NO. 770 OF 2021
                               IN
                 WRIT PETITION NO. 13058 OF 2018

Shri Bhalaso S/o Vitthal @ Vithu Chaugule           ... Applicant
           Vs.
The State of Maharashtra & Ors.                     ... Respondents

                       ALONGWITH
       INTERIM APPLICATION (STAMP) NO.12027 OF 2021
                            IN
              WRIT PETITION NO. 13058 OF 2018




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The State of Maharashtra & Ors.                     ... Applicant
           Vs.
Shri Bhalaso S/o Vitthal @ Vithu Chaugule           ... Respondents

                        ALONGWITH
           CONTEMPT PETITION (STAMP) NO.92 OF 2021

Chintaman Gulabrao Vanjari                          ... Petitioner
          Vs.
Sanjay Kumar, Chief Secretary                      ... Respondent


                       ALONGWITH
        CONTEMPT PETITION (STAMP) NO. 11751 OF 2021

Pranjal Pramod Patil & Ors.                         ... Petitioners
           Vs.
The State of Maharashtra & Ors.                     ... Respondents

                                 ...........
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

            INTERIM APPLICATION (L) NO.10542 OF 2021
                              IN
                  WRIT PETITION NO. 87 OF 2021

Jagdish Sakharam Parbalkar                         ... Applicant
           Vs.
The State of Maharashtra & Ors.                    ... Respondents

Dr. Uday Warunjikar a/w. Mr. Vinod Sangvikar, Ms. Shakuntala
Sangvikar, Ms. Vaishnavi Gholave for the Applicant and Petitioner in
IA-770-2021 and WP-13058-2018.
Mr. Balasaheb Deshmukh for Interveners in IA Nos.3798 of 2020
and 3799 of 2020.
Mr. Sugandh B. Deshmukh for Petitioner in WPST-4228-2021, 2090
of 2021, 2091 of 2021, 10077/2021, 97023/2020, IA No.1307 of
2021, 97030/2020, 10955/2016, 98060/2021 and Contempt Petition
(Stamp) No.92 of 2021.




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Mr. Akshay Kapadia for the Petitioner in WP 2092 of 2021.
Mr. Vinod Sangvikar a/w Ms. Shakuntala Sangvikar, Ms. Vaishnavi
Gholave for the Petitioner in WPST/58/2021.
Mr. Mahendra Shingade for the Petitioner in WPST/2081/2021 and
WPST/98876/2020.
Mr. P.S. Jaitely, Senior Advocte, Mr. Sham Walve, Mr. Nikhil D. Waje
a/w    Mr.      Vishesh         Srivastav,   Mr.   Prem       Gada         for        the
Petitioner/Applicant in WP (Stamp) No.6819 of 2021 and IA
No.1306 of 2021.
Mr. Ajay Deshpande a/w Mr. Anoop U. Patil for the Applicant in IA
No.1305 of 2021.
Mr. Abhijeet A. Desai a/w Mr. Amol B. Jagtap for the Petitioner in
WP (Stamp) No.6995 of 2021.
Mr. Tejesh Dande a/w. Mr. Bharat Gadhavi i/b. Tejesh Dande &
Associates for the Petitioners in WP(Stamp) No.2941/2021 and
Contempt Petition (Stamp) No.11751 of 2021.
Mr. A.I. Patel, Additional G.P. for the Respondent-State in WP
(Stamp) No.2941 of 2021 and Contempt Petition (Stamp) No.11751
of 2021.
Mr. A. A. Kumbhkoni, AG with Shri P. P. Kakade, GP with Shri
Ashutosh Kulkarni, 'B' PNL with Smt. A. A. Purav, AGP, Smt. G.P.
Sonawane, AAGP for the Respondent-State.

Mr. Gautam Shripad Dongre for the Applicant/Petitioner in IA(L)
No.10542 of 2021 (OS).
Mr. A.L. Patki, Additional G.P. for the Respondent-State in IA (L)
No.10542 of 2021 (OS).
                                 ..........
                     CORAM: A. A. SAYED AND
                            MADHAV J. JAMDAR, JJ.

DATE : 22 JUNE 2021.

                  (THROUGH VIDEO CONFERENCING)




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P. C:-


1         List the Petitions on 24 June 2021 for directions.



2         List the Interim Application (Stamp) No.13488 of 2021 in Writ

Petition No.87 of 2021 (OS), Interim Application Nos.3798 of 2020 and 3799 of 2020 in Writ Petition No.13058 of 2018, Writ Petition No.11573 of 2021 and Contempt Petition (Stamp) No.12001 of 2021 (AS) alongwith above Writ Petitions.

(MADHAV J. JAMDAR, J.) (A. A. SAYED, J.) ::: Uploaded on - 24/06/2021 ::: Downloaded on - 24/06/2021 21:33:33 :::