Bombay High Court
State Of Maharashtra Thorugh Its ... vs Ajay Daulat Jadhav And Ors on 22 June, 2021
Author: Madhav J. Jamdar
Bench: A. A. Sayed, Madhav J. Jamdar
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO.1306 OF 2021
IN
WRIT PETITION (STAMP) NO.6819 OF 2021
Ajay Daulat Jadhav & Ors. ... Applicants
Vs.
The State of Maharashtra & Ors. ... Respondents
ALONGWITH
WRIT PETITION (ST) NO. 58 OF 2021
Shri Anandrao Narayan More ... Petitioner
Vs.
The State of Maharashtra
through its Chief Secretary & Ors. ... Respondents
ALONGWITH
WRIT PETITION (ST) NO. 2081 OF 2021
Sachin Haridas Kapane ... Petitioner
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
WRIT PETITION (ST) NO. 2941 OF 2021
Pranjal Pramod Patil & Ors. ... Petitioners
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
WRIT PETITION (ST) NO. 4228 OF 2021
Gorakshnath Asaram Agale & Anr. ... Petitioners
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
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ALONGWITH
WRIT PETITION (ST) NO. 6819 OF 2021
Ajay Daulat Jadhav & Ors. ... Petitioners
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
INTERIM APPLICATION NO.1306 OF 2021
IN
WRIT PETITION (ST) NO. 6819 OF 2021
Ajay Daulat Jadhav & Ors. ... Applicants
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
INTERIM APPLICATION (STAMP) NO.11845 OF 2021
IN
WRIT PETITION (ST) NO. 6819 OF 2021
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Applicants
Vs.
Ajay Daulat Jadhav & Ors. ... Respondents
ALONGWITH
INTERIM APPLICATION (STAMP) NO.12028 OF 2021
IN
WRIT PETITION (ST) NO. 6819 OF 2021
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Applicants
Vs.
Ajay Daulat Jadhav & Ors. ... Respondents
ALONGWITH
WRIT PETITION (ST) NO. 6995 OF 2021
Milind Ganpat Kadam & Ors. ... Petitioners
Vs.
The State of Maharashtra & Ors. ... Respondents
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ALONGWITH
WRIT PETITION (STAMP) NO. 10077 OF 2021
Nandkumar Dashrath More & Ors. ... Petitioner
Vs.
The State of Maharashtra & Ors. ... Respondents
ALONGWITH
WRIT PETITION NO. 2090 OF 2021
Krishna Piraji Jagtap ... Petitioner
Vs.
The State of Maharashtra & Ors. ... Respondents
ALONGWITH
WRIT PETITION NO. 2091 OF 2021
Vivek Vishwanath Patil ... Petitioner
Vs.
The State of Maharashtra & Ors. ... Respondents
ALONGWITH
WRIT PETITION NO. 2092 OF 2021
Ashwini A Ghodake & Ors. ... Petitioners
Vs.
The State of Maharashtra & Ors. ... Respondents
ALONGWITH
WRIT PETITION (STAMP) NO. 97023 OF 2020
Sanjaykumar Shashikant Kokane & Ors. ... Petitioners
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
INTERIM APPLICATION NO.1305 OF 2021
IN
WRIT PETITION (ST) NO. 97023 OF 2020
Sunil Mahadevrao Thakre ... Applicant
Vs.
Sanjaykumar Shashikant Kokane & Ors. ... Respondents
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ALONGWITH
INTERIM APPLICATION NO.1307 OF 2021
IN
WRIT PETITION (STAMP) NO.97023 OF 2020
Ankush Ashokrao Palve & Anr. ... Applicant
Vs.
Sanjaykumar Shashikant Kokane & Ors. ... Respondents
ALONGWITH
WRIT PETITION (STAMP) NO. 97030 OF 2020
Bhimashanklar Mallinath Mitkare & Ors. ... Petitioners
Vs.
The State of Maharashtra & Ors. ... Respondents
ALONGWITH
INTERIM APPLICATION (STAMP) NO. 4375 OF 2021
IN
WRIT PETITION (STAMP) NO. 97030 OF 2020
Milind Ganpat Kadam & Ors. ... Applicants
Vs.
Bhimashankar Mallinath Mitkare . ... Respondent
ALONGWITH
WRIT PETITION (STAMP) NO. 98060 OF 2020
Chintaman Gulabrao Vanjari ... Petitioner
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
WRIT PETITION (STAMP) NO. 98876 OF 2020
Dhananjay Ambadas Patil ... Petitioner
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
INTERIM APPLICATION (STAMP) NO.11842 OF 2021
IN
WRIT PETITION (STAMP) NO. 98876 OF 2020
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The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Applicant
Vs.
Dhananjay Ambadas Patil ... Respondents
ALONGWITH
WRIT PETITION NO. 10955 OF 2016
Shri Rajendra Bhanudas Andhale ... Petitioner
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
WRIT PETITION (ST) NO. 13058 OF 2018
Bholaso S/o. Vitthal @ Vithu Chaugule ... Petitioner
Vs.
The State of Maharashtra
through General Admin Department,
Mantralaya & Ors. ... Respondents
ALONGWITH
INTERIM APPLICATION NO. 394 OF 2021
IN
WRIT PETITION NO. 13058 OF 2018
Pranjal Pramod Patil ... Applicant
Vs.
Bholaso S/o. Vitthal @ Vithu Chaugule ... Respondent
ALONGWITH
INTERIM APPLICATION NO. 770 OF 2021
IN
WRIT PETITION NO. 13058 OF 2018
Shri Bhalaso S/o Vitthal @ Vithu Chaugule ... Applicant
Vs.
The State of Maharashtra & Ors. ... Respondents
ALONGWITH
INTERIM APPLICATION (STAMP) NO.12027 OF 2021
IN
WRIT PETITION NO. 13058 OF 2018
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The State of Maharashtra & Ors. ... Applicant
Vs.
Shri Bhalaso S/o Vitthal @ Vithu Chaugule ... Respondents
ALONGWITH
CONTEMPT PETITION (STAMP) NO.92 OF 2021
Chintaman Gulabrao Vanjari ... Petitioner
Vs.
Sanjay Kumar, Chief Secretary ... Respondent
ALONGWITH
CONTEMPT PETITION (STAMP) NO. 11751 OF 2021
Pranjal Pramod Patil & Ors. ... Petitioners
Vs.
The State of Maharashtra & Ors. ... Respondents
...........
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.10542 OF 2021
IN
WRIT PETITION NO. 87 OF 2021
Jagdish Sakharam Parbalkar ... Applicant
Vs.
The State of Maharashtra & Ors. ... Respondents
Dr. Uday Warunjikar a/w. Mr. Vinod Sangvikar, Ms. Shakuntala
Sangvikar, Ms. Vaishnavi Gholave for the Applicant and Petitioner in
IA-770-2021 and WP-13058-2018.
Mr. Balasaheb Deshmukh for Interveners in IA Nos.3798 of 2020
and 3799 of 2020.
Mr. Sugandh B. Deshmukh for Petitioner in WPST-4228-2021, 2090
of 2021, 2091 of 2021, 10077/2021, 97023/2020, IA No.1307 of
2021, 97030/2020, 10955/2016, 98060/2021 and Contempt Petition
(Stamp) No.92 of 2021.
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Mr. Akshay Kapadia for the Petitioner in WP 2092 of 2021.
Mr. Vinod Sangvikar a/w Ms. Shakuntala Sangvikar, Ms. Vaishnavi
Gholave for the Petitioner in WPST/58/2021.
Mr. Mahendra Shingade for the Petitioner in WPST/2081/2021 and
WPST/98876/2020.
Mr. P.S. Jaitely, Senior Advocte, Mr. Sham Walve, Mr. Nikhil D. Waje
a/w Mr. Vishesh Srivastav, Mr. Prem Gada for the
Petitioner/Applicant in WP (Stamp) No.6819 of 2021 and IA
No.1306 of 2021.
Mr. Ajay Deshpande a/w Mr. Anoop U. Patil for the Applicant in IA
No.1305 of 2021.
Mr. Abhijeet A. Desai a/w Mr. Amol B. Jagtap for the Petitioner in
WP (Stamp) No.6995 of 2021.
Mr. Tejesh Dande a/w. Mr. Bharat Gadhavi i/b. Tejesh Dande &
Associates for the Petitioners in WP(Stamp) No.2941/2021 and
Contempt Petition (Stamp) No.11751 of 2021.
Mr. A.I. Patel, Additional G.P. for the Respondent-State in WP
(Stamp) No.2941 of 2021 and Contempt Petition (Stamp) No.11751
of 2021.
Mr. A. A. Kumbhkoni, AG with Shri P. P. Kakade, GP with Shri
Ashutosh Kulkarni, 'B' PNL with Smt. A. A. Purav, AGP, Smt. G.P.
Sonawane, AAGP for the Respondent-State.
Mr. Gautam Shripad Dongre for the Applicant/Petitioner in IA(L)
No.10542 of 2021 (OS).
Mr. A.L. Patki, Additional G.P. for the Respondent-State in IA (L)
No.10542 of 2021 (OS).
..........
CORAM: A. A. SAYED AND
MADHAV J. JAMDAR, JJ.
DATE : 22 JUNE 2021.
(THROUGH VIDEO CONFERENCING)
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P. C:-
1 List the Petitions on 24 June 2021 for directions.
2 List the Interim Application (Stamp) No.13488 of 2021 in Writ
Petition No.87 of 2021 (OS), Interim Application Nos.3798 of 2020 and 3799 of 2020 in Writ Petition No.13058 of 2018, Writ Petition No.11573 of 2021 and Contempt Petition (Stamp) No.12001 of 2021 (AS) alongwith above Writ Petitions.
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