Section 23(2)(vi) in The Maharaja Sayajirao University of Baroda Act, 1949

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(vi)Two Deans of Faculties elected by the Senate from amongst its members who are the Deans of Faculties, in the manner specified in Statutes;

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