Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 104(4)] [Section 104] [Entire Act]

State of Kerala - Subsection

Section 104(4)(d) in The Kerala Panchayat Buildings Rules, 2011

(d)suitable arrangements of vertical/horizontal handrails with 5 cm clearance from the wall shall be provided in the toilet;