Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] Union of India - Subsection Section 6A(5) in The Employees' Provident Funds And Miscellaneous Provisions (Amendment) Act, 1996 (5)Subject to the provisions of this Act, the Pension Scheme may provide for all or any of the matters specified in Schedule III.
