Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(c) in Karnataka Right of Children to Free and Compulsory Education Rules, 2012

(c)Self Declaration for the age of the child by the parent or guardian.