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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Rajasthan - Subsection

Section 340(1)(m) in Rajasthan Municipalities Act, 2009

(m)for the registration of births, deaths and marriages, and the taking of a census within the Municipality and for enforcing the supply of such information as may be necessary to make such registration or census effective;