Himachal Pradesh High Court
Brij Bala vs . Uttam Singh & Ors. on 25 February, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Brij Bala Vs. Uttam Singh & Ors.
RSA No. 159/2008.
25.02.2022 Present: Mr. Ajay Chandel, Advocate, for the appellant.
Mr. Ramakant Sharma, Advocate, for respondents No. 1 to 3, 5 to 8 and LRs No. 9(a) to 9(c).
CMPs(M) No. 156/2022 & 157/2022 Issue notice to the proposed legal representatives of respondents No. 2 and 4 returnable within four weeks. List thereafter.
(Chander Bhusan Barowalia) Judge 25th February, 2022 (raman) ::: Downloaded on - 25/02/2022 20:12:31 :::CIS