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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in The Rajasthan Shops and Commercial Establishment Rules, 1959

(1)[ Maximum number of employees to be employed on any one day during the year. [Substituted vide Notification Dated 28-7-1975, published in Rajasthan Gazette Extraordinary, part IV-C, dated 21-8-1975 and further Substituted by Dated 23-6-1990, published in Rajasthan Gazette Extraordinary, part IV-C, dated 29-6-1990, page 18 and further Substituted by Dated 19-6-2000, published in Rajasthan Gazette Extraordinary, part IV-C, dated 26-6-2000, page 47(1).]
    Amount of fees.
(a) No employee Rs. 25/-
(b) 1 to 2 employees Rs. 60/-
(c) 3 to 5 employees Rs. 100/-
(d) 6 to 10 employees Rs. 150/-
(e) 11 to 20 employees Rs. 250/-
(f) 21 to 50 employees Rs. 625/-
(g) 51 to 100 employees Rs. 1125/-
(h) 100 and above employees Rs. 3750/-]