Section 3 in The Taxation Laws (Amendment) Act, 2000
3. Amendment of First Schedule.-
In the First Schedule to the principal Act,-(a)in Part II, under the heading" Surcharge on income- tax", in clause (b), for the words" ten per cent.", the words" eleven per cent." shall be substituted;(b)in Part III, in Paragraph E, under the heading" Surcharge on income- tax", for the words" ten per cent.", the words" eleven per cent." shall be substituted.
