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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(2)(d) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(d)any other matter in respect of which the Board may exercise the powers of a Civil Court under clause (i) of sub-section (1) of section 13;