Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 30]

Orissa High Court

Bindusagar Samantray vs State Of Odisha & Ors. .... Opposite ... on 9 August, 2021

Author: Biswanath Rath

Bench: Biswanath Rath

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        W.P.(C) No.27634 of 2020

                      Bindusagar Samantray                  ....                    Petitioner

                                                                             Mr. K.K. Swain,
                                                                                   Advocate
                                                    -versus-

                      State of Odisha & Ors.                ....            Opposite Parties

                                                                  Mr. D. Mohapatra, Standing
                                                                   Counsel, S&ME Deptt. &
                                                                            Mr. J.P. Patnaik,
                                                                       Addl. Govt. Advocate

                               CORAM:
                               JUSTICE BISWANATH RATH
                                                ORDER

09.08.2021 Order No.

06. 1. Heard Mr. K.K. Swain, learned counsel for the petitioner in part.

2. Put up this matter tomorrow (10.8.2021) for further hearing.

(Biswanath Rath) Judge SKS/UKS Page 1 of 1