Orissa High Court
Bindusagar Samantray vs State Of Odisha & Ors. .... Opposite ... on 9 August, 2021
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.27634 of 2020
Bindusagar Samantray .... Petitioner
Mr. K.K. Swain,
Advocate
-versus-
State of Odisha & Ors. .... Opposite Parties
Mr. D. Mohapatra, Standing
Counsel, S&ME Deptt. &
Mr. J.P. Patnaik,
Addl. Govt. Advocate
CORAM:
JUSTICE BISWANATH RATH
ORDER
09.08.2021 Order No.
06. 1. Heard Mr. K.K. Swain, learned counsel for the petitioner in part.
2. Put up this matter tomorrow (10.8.2021) for further hearing.
(Biswanath Rath) Judge SKS/UKS Page 1 of 1