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State of Haryana - Section

Section 10 in The Haryana Canal and Drainage Rules, 1976

10. Opening of new watercourses [Sections 15 and 17].

- Water shall not be released into any new watercourse until all works necessary for the passage across such watercourse or watercourses existing previous to its construction and of the drainage intercepted by it and for affording proper communications across it, for the convenience of the neighbouring lands, are completed to he satisfaction of the Divisional Canal Officer.