Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(i) in Andhra Pradesh Co-Operative Service Rules, 1989 (i)Must possess a Degree of a University in India established or incorporated by or under a Central Act or a State Act or any other equivalent qualification.
