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[Cites 0, Cited by 0] [Section 201(7)] [Section 201] [Entire Act]

State of Jharkhand - Subsection

Section 201(7)(vi) in Bihar Education Code, 1961

(vi)Classics Teachers - M.A. in Sanskrit or Acharya in Sahitya and/or Vyakaran with Principal Hindi in B.A. Examination. M.A. in Persian or Fazil should be appointed where justified-one or two.