Supreme Court - Daily Orders
Member/Secy, W.B. Polln.Cont.Board vs Calcutta Wholesale C.C.S.Ltd . on 10 March, 2014
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ITEM NO.2 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2014 in
Petition(s) for Special Leave to Appeal (Civil) No(s).9762/2010
(From the judgement and order dated 04/09/2009 in WP No.11538/2005 of The
HIGH COURT OF CALCUTTA)
MEMBER/SECY, W.B. POLLN.CONT.BOARD&ORS. Petitioner(s)
VERSUS
CALCUTTA WHOLESALE C.C.S.LTD & ORS. Respondent(s)
(for directions and office report)
Date: 10/03/2014 This IA was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Amit Agrawal, Adv.
Mr. Sanjay Kumar Visen,Adv.
Mr. Mahindra Dubey, Adv.
For Respondent(s) Mr. Sushil Kumar Jain, Sr. Adv.
Mr. L.C. Agrawala,Adv.
Mrs. Priya Puri ,Adv
Ms. Manimala Roy, Adv.
Mr. Dipak Bhattacharya, Adv.
Mr. Anjani Kumar Mishra ,Adv
Ms. Harman Guliani, Adv.
Mr. S. Shekhar, Adv.
UPON hearing counsel the Court made the following
O R D E R
List this interlocutory application with the special leave petition.
Let special leave petition be listed for final disposal at an early date.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master |