Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 77 in The Haryana Rural Development Rules, 1987

77. ["Arhar" omitted by Haryana Notification No. GSR 253/HA 6/86/S.8/92 dated 30.12.1999.]