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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(9) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(9)The SLDC shall, on monthly basis, prepare and publish on its website the records of the Deviation Accounts, specifying the quantum of overdrawal/ under-injection and corresponding amount of Charges for Deviation payable/receivable for each buyer and seller for all the timeblocks when grid frequency was "49.70Hz and above" and "below 49.70" Hz separately.