Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(iii) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017 (iii)"Neera" means unfermented juice drawn from any coconut, palmyra, dates or any other kind of palm trees ;
