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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(2)(g) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005

(g)make payment as per the orders passed by the Designated Court from out of the bank accounts; and