Section 23 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007
23. Death of TFT Licensee.
- In the case of death of licensee of a TFT, the legal heir of the deceased licensee, if he so desires he may be permitted to continue the licence if he is eligible to hold the TFT licence.
