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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(1)(c) in Arunachal Pradesh Forest (Removal of Timber) Regulation Act, 1983

(c)seize any timer in respect of which the offence was committed and any books of account or other documents relating to such timber and may also detain and seize any animal, vessel or vehicle with which the offence was committed.