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State of Rajasthan - Section

Section 34 in Rajasthan Farmers' Participation in Management of Irrigation System Act, 2000

34. Resignation.

(1)A member of Managing Committee of a Farmers' Organisation may resign his office by a letter sent by registered post or tendered in person to the Chairman or President of the Managing Committee concerned.
(2)The President of the Managing Committee of a Water Users' Association may resign his office by a letter sent by registered post or tendered in person to the President of the Distributary Committee concerned.
(3)The President of the Managing Committee of a Distributary Committee may resign his office by a letter sent by registered post or tendered in person to the Chairman of the Project Committee concerned.
(4)The Chairman of the Managing Committee of a Project Committee may resign his office by a letter sent by registered post or tendered to the Government.
(5)Such resignation as above mentioned shall take effect from the date of its acceptance or on the expiry of thirty days from the date of its receipt whichever is earlier.