Bombay High Court
Ramesh Nivrutti Bhagwat vs Surendra Manohar Parkhe on 11 February, 2026
ary Before: Smt. P. P. Bhaidkar, Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master Date : 11th February, 2026.
CALLED FOR DIRECTION :
6. TPACL/2203/2026 ) Mr. S. H. Singh i/b Rupesh Lanjekar, Advocate for in ) the third party applicant.
TP/914/1982 )
)
)
)
) P.C.: 1. At the request of the Ld. Advocate for the ) third party applicant, adjourned to 25.02.2026 ) to comply order dated 04.02.2026.
) ) ) ) ) ) ) ) 11.02.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master ::: Uploaded on - 12/02/2026 ::: Downloaded on - 12/02/2026 21:29:24 :::