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Bombay High Court

Ramesh Nivrutti Bhagwat vs Surendra Manohar Parkhe on 11 February, 2026

ary Before: Smt. P. P. Bhaidkar, Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master Date : 11th February, 2026.

CALLED FOR DIRECTION :

6. TPACL/2203/2026 ) Mr. S. H. Singh i/b Rupesh Lanjekar, Advocate for in ) the third party applicant.
          TP/914/1982                 )
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) P.C.: 1. At the request of the Ld. Advocate for the ) third party applicant, adjourned to 25.02.2026 ) to comply order dated 04.02.2026.

) ) ) ) ) ) ) ) 11.02.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master ::: Uploaded on - 12/02/2026 ::: Downloaded on - 12/02/2026 21:29:24 :::