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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(4) in Chhattisgarh Public Distribution System (Control) Order, 2004

(4)In the District Headquarters, the Food Controller/Food Officer and Sub-Divisional Officer for other areas shall issue fair price shop wise allocation orders. The copy of the allotment order shall be compulsorily given to the Gram Panchayats and local bodies.