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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(vi) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(vi)to publish annually at the close of the year its progress report, balance sheet and statement of assets and liabilities and send copies thereof to each member of the Board and the Government;