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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in Destructive Insects and Pests Act, 1914

(2)A notification under this section may specify any article or class of articles [or any insect or class of insects] [Inserted by Act 6 of 1938, s.4.] either generally or in any particular manner, whether with reference to the country of origin, or the route by which imported or otherwise.