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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(2)(c) in Manipur Conservation of Paddy Land and Wetland Act, 2014

(c)to consider the complaints received from the public regarding the allegations of violation of the provisions of this Act and to intervene in the issue to prevent such violation;