Section 7(2) in Marine Fishing Regulation Rules, 1980

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State of Kerala - Subsection

Section 7(2) in Marine Fishing Regulation Rules, 1980

(2)Every application under sub-rule (1) for the registration of a vessel of the class specified in column (1) of the Table shall be accompanied by the fees specified in the corresponding entry in column (2) of the said Table.Table

Class of vessel	Amount of fees
1	2
1. Non-mechanised country crafts.	Rs. 1
2. Country crafts fitted with mechanical means of propulsion	Rs. 5
3. Mechanised fishing boats upto 36' in length	Rs. 20
4. All other kinds of vessels	Rs. 50

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State of Kerala - Subsection

Section 7(2) in Marine Fishing Regulation Rules, 1980